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Delhi High Court Asks Fox Studios to Give Credits to Lawyer Aparna Bhat in Movie ‘Chhapaak’ - (13 Jan 2020)

CIVIL

Delhi High Court has asked Fox Studios to add a slide in the film ‘Chhapaak’, giving credits to lawyer Aparna Bhat who has represented the acid attack survivor, Lakshmi Aggarwal.

Tags : DELHI HIGH COURT   APARNA BHAT  

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