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Central Board of Indirect Taxes and Customs Extends Waiver of Late Fee of All Pending Form GSTR-1 - (13 Jan 2020)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs has extended the waiver of late fee of all pending Form GSTR-1 from July 2017 to November 2019 till 17th January, 2020

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   LATE FEE  

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