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Delhi High Court Rejects Plea Seeking Removal of CAA Protesters, Road Blockades at Shaheen Bagh - (10 Jan 2020)

CIVIL

Delhi High Court has refused to entertain a plea seeking directions for removal of demonstrators protesting the Citizenship (Amendment) Act, 2019 at Shaheen Bagh in order to clear road blockages that are causing traffic congestions at the DND route.

Tags : DELHI HIGH COURT   CAA  

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