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Bombay High Court Issues Directions to Judicial Officers to Ensure Judgments are Uploaded - (10 Jan 2020)

CIVIL

Bombay High Court has issued several directions to all the Principal District & Sessions Judges in the State in regards to punctuality and prompt uploading of judgments, after certain irregularities were observed while inspection of sub-ordinate courts was being conducted.

Tags : BOMBAY HIGH COURT   JUDGMENTS  

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