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NGT Asks Reliance Jio to Pay Rs 10 Lakh Compensation for Illegal Tree Felling - (10 Jan 2020)

ENVIRONMENT

National Green Tribunal has asked Reliance Jio to pay a compensation of fine of Rs 10 lakhs for illegal cutting of trees in Kurnool District of Andhra Pradesh for laying underground optic fibre lines.

Tags : NGT   RELIANCE JIO  

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