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Hyderabad High Court to AP and Police: No Cock-Fights, Bettings during Sankranti - (30 Dec 2015)

Hyderabad High Court has ordered authorities in Andhra Pradesh and State police to ensure that no cock fights and betting takes place in Godavari districts and elsewhere during upcoming Sankranti festival days.

Tags : HYDERABAD HIGH COURT   SANKRANTI FESTIVAL  

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