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Securities and Exchange Board of India Refuses to Tweak New Rules in Meeting with Brokers - (10 Jan 2020)

CAPITAL MARKET

Securities and Exchange Board of India has refused to tweak its new regulations on margin requirements giving the bourses a month for implementation of the new monitoring mechanism. The Board has also directed exchanges to implement a framework to monitor margins maintained by clients for intra-day trades, in both the derivatives as well as cash segments.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   BROKERS  

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