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Delhi High Court Directs Tihar Jail to Provide Treatment to Bhim Army Chief - (10 Jan 2020)

CIVIL

Delhi High Court has directed the Tihar Jail authorities to facilitate medical treatment to jailed Bhim Army Chief Chandra Shekhar Azad, who is suffering from a blood thickening disorder at All India Institute of Medical Sciences where he is already undergoing treatment.

Tags : DELHI HIGH COURT   TIHAR JAIL  

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