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Delhi High Court Directs Chief Minister to Make General Remarks in Election Campaigns - (10 Jan 2020)

ELECTION

Delhi High Court has asked the Chief Minister, Arvind Kejriwal to make general remarks that do not point a finger with regards to his bribery- related remarks during the Goa election campaign in 2017. The Court said that such remarks were specific imputations which were not appropriate.

Tags : DELHI HIGH COURT   ELECTION CAMPAIGN  

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