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Allahabad High Court Issues Notice to State Government on Anti CAA Violence - (09 Jan 2020)

CIVIL

Allahabad High Court took cognizance of a complaint alleging that the Uttar Pradesh Government had acted in an unconstitutional manner to deal with Anti-Citizenship Amendment Act (Anti CAA) protesters. The Court has issued a notice to the State Government.

Tags : ALLAHABAD HIGH COURT   ANTI CAA  

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