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11 Women Jailed for Outraging Modesty of a 22-Year-Old Woman in Sewri in 2010 - (30 Dec 2015)

A Mumbai Sessions Court, while rejected defence plea that women cannot be held guilty under charge of outraging modesty of a woman, has sentenced 11 women and a man to 2 years' imprisonment for assaulting a 22-year-old woman, ripping her clothes and parading her naked in Sewri in 2010.

Tags : OUTRAGING MODESTY   MUMBAI SESSIONS COURT  

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