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Income Tax Appellate Tribunal, Bangalore: Delay in Furnishing Audit Reports is Mere Technical Breach - (09 Jan 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal, Bangalore has held that the delay in furnishing audit reports results only in the technical venial breach which does not cause any loss to the exchequer.

Tags : INCOME TAX APPELLATE TRIBUNAL   AUDIT REPORTS  

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