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Delhi High Court Gives Central Bureau of Investigation Four Weeks to Complete Asthana Probe - (09 Jan 2020)

CRIMINAL

Delhi High Court has given the Central Bureau of Investigation four weeks to complete its probe and submit the final report in the lower Court in the case of alleged bribery involving the agency’s former special director, Rakesh Asthana.

Tags : DELHI HIGH COURT   ASTHANA  

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