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Cabinet Committee on Economic Affairs Approves Strategic Sale of Neelanchal Ispat Nigam - (09 Jan 2020)

COMMERCIAL

Cabinet Committee on Economic Affairs has approved the strategic sale of Neelanchal Ispat Nigam (NINL), in which multiple state-owned companies own a stake. The strategic sale could be completed only after March 31 so it will be part of the 2020-21 divestment pipelines.

Tags : CABINET COMMITTEE ON ECONOMIC AFFAIRS   NEELANCHAL ISPAT NIGAM  

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