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Supreme Court Directs Government to Insert New Re- Greening Clause in Mining Leases - (09 Jan 2020)

MINES AND MINERALS

Supreme Court has ordered the Union Government to insert a new re-greening clause in its mining leases to ensure that the mining pits are filled up and grass and vegetation in the mining areas restored before a miner moves on to another area.

Tags : SUPREME COURT   MINING LEASE  

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