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Supreme Court Asks Centre to Look Into PIL on RBI Branch Exchanging Defaced Currency Notes - (08 Jan 2020)

BANKING

Supreme Court has asked the Centre on Tuesday to look into a Public Interest Litigation seeking Central Bureau of Investigation probe into the Reserve Bank of India exchanging defaced currency notes worth Rs 30 crore allegedly belonging to a separatist group of Kashmir, and said "the issue may be of national importance".

Tags : SUPREME COURT   CURRENCY NOTES  

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