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Rajasthan High Court Issues Notice to Government Over Infant Deaths - (08 Jan 2020)

CIVIL

Rajasthan High Court has issued a notice to the State Government, seeking several details and a reply on the recent death of infants across the State. The Court has inquired about details like how many children have died, what the causes of their deaths were and how many posts were lying vacant in the hospital.

Tags : RAJASTHAN HIGH COURT   INFANT DEATHS  

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