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SC Dismisses Rajasthan Govt's Plea Challenging HC Verdict on Free Lifetime Benefits for Former CMs - (08 Jan 2020)

CIVIL

Supreme Court has dismissed a petition by the Rajasthan Government challenging the Rajasthan High Court's order regarding giving a government bungalow, driver, vehicle and other facilities to former Chief Ministers in the state for life, free of cost.

Tags : SC   LIFETIME BENEFITS  

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