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Karnataka High Court Asks Isha Foundation to Reveal Amounts Collected for Cauvery Calling Project - (08 Jan 2020)

CIVIL

Karnataka High Court has directed Sadhguru Jaggi Vasudev's Isha Foundation to file an additional affidavit disclosing the amount it has collected for the 'Cauvery Calling Project'. The Foundation has also been asked to explain the mode and manner in which the amounts have been raised.

Tags : KARNATAKA HIGH COURT   ISHA FOUNDATION  

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