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CCI Permits Euro 2.75 Billion Lanxess-Saudi Aramco Joint Venture Deal - (30 Dec 2015)

Competition Commission of India (CCI) has approved speciality chemicals company Lanxess and Saudi Aramco deal to form a joint venture for synthetic rubber valued at 2.75 billion euro.

Tags : COMPETIITION COMMISSION OF INDIA   LANXESS   SAUDI ARAMCO  

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