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NCLAT Asks Liberty House to Give Details on Adhunik, Zion Resolution Plan - (08 Jan 2020)

INSOLVENCY

National Company Law Appellate Tribunal has directed the Liberty House Group to file an affidavit outlining the implementation of its resolution plan for Adhunik Metaliks and Zion Steel. The Tribunal has afforded a last chance to the UK-based company after it failed to make full upfront payment for the two entities in time.

Tags : NCLAT   RESOLUTION PLAN  

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