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Tamil Nadu Special Court Rejects Karti Chidambaram's Discharge Plea in Tax Evasion Case - (08 Jan 2020)

CRIMINAL

Tamil Nadu Special Court has dismissed a discharge petition filed by Congress MP Karti Chidambaram and his wife Srinidhi in connection with a tax evasion case.

Tags : TAMIL NADU SPECIAL COURT   KARTI CHIDAMBARAM  

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