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Supreme Court Asks Centre to Look Into Notes with Jihadi Messages - (08 Jan 2020)

CIVIL

Supreme Court has told the Government to look into allegations that the Reserve Bank of India's Jammu branch had exchanged currency notes to the tune of Rs 30 crore that were embossed with Kashmiri separatist slogans. The Court sought to know if the central agencies had done anything on the issue.

Tags : SUPREME COURT   JIHADI MESSAGES  

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