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Nirbhaya Case: Delhi Court Issues Death Warrant for Hanging of Four Convicts on January 22 - (07 Jan 2020)

CRIMINAL

Delhi Court has issued death warrant for the hanging of four convicts in the Nirbhaya Rape and Murder Case on January, 22 at 7 in the morning. The four convicts were informed of the order via video conferencing.

Tags : DELHI COURT   NIRBHAYA CASE  

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