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Supreme Court Rejects Centre's Plea Challenging Refund of Rs 104 Crore Ordered by TDSAT to RCom - (07 Jan 2020)

MEDIA & COMMUNICATION

Supreme Court has rejected the Centre's plea challenging Telecom Disputes Settlement and Appellate Tribunal’s order directing refund of around Rs 104 crore to Reliance Communication(RCom). The Telecom Disputes Settlement and Appellate Tribunal had on December 21, 2018 directed the Centre to return around Rs 104 crore after encashing bank guarantee of Rs 908 crore against spectrum charges of Rs 774 crore.

Tags : SUPREME COURT   R COM  

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