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Madras High Court Grants 15 days Parole to Ravichandran - (07 Jan 2020)

CRIMINAL

Madras High Court has granted 15 days parole to Ravichandran, one of the seven life convicts in the Rajiv Gandhi assassination case, to attend to his ailing mother and also to settle some family matters.

Tags : MADRAS HIGH COURT   PAROLE  

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