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Delhi HC Issues Notices to CCI, CREDAI and 20 Realty Developers over Cartelisation - (30 Dec 2015)

Delhi HC has issued notices to Competition Commission of India (CCI), Confederation of Real Estate Developers Association of India (CREDAI) over a petition filed against them and 20 prominent developers, challenging CCI's January order to close the case regarding allegation of cartelization.

Tags : DELHI HC   CREDAI   CCI  

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