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AAR Tamil Nadu: Highest GST Rate Applicable for Mixed Supply of Services Billed At Single Price - (07 Jan 2020)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR) Tamil Nadu has held that the mixed supply of services that are billed at a single price is liable for a highest GST rate of the services supplied at 18%.

Tags : AAR TAMIL NADU   GST  

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