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Reserve Bank of India Revises PCA Regime for UCBs Facing Financial Stress - (07 Jan 2020)

BANKING

Reserve Bank of India has decided to revise its Supervisory Action Framework to place restrictions on urban cooperative banks (UCBs) for deterioration of financial position, in line with the prompt corrective action (PCA) framework that is imposed on commercial banks.

Tags : RESERVE BANK OF INDIA   PCA REGIME  

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