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Bombay High Court Dismisses NDTV Promoters’ Plea - (07 Jan 2020)

CAPITAL MARKET

Bombay High Court has dismissed a petition filed by media firm New Delhi Television’s (NDTV) promoters Prannoy Roy and Radhika Roy, challenging a show-cause notice issued to them by the Securities and Exchange Board of India in 2018 for alleged violation of insider trading regulations.

Tags : BOMBAY HIGH COURT   NDTV  

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