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Madras HC Put Stay on DMDK Leader Vijayakanth’s Arrest till Jan 5 - (30 Dec 2015)

Madras HC has stayed till January 5 arrest of DMDK leader Vijayakanth in a case filed by Thanjavur police for allegedly making derogatory remarks against Tamil Nadu chief minister J Jayalalithaa and for removing her photo at a bus stop.

Tags : MADRAS HC   DMDK LEADER VIJAYAKANTH  

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