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RBI Issues Security Guidelines for Third Party ATM Switch Application Service Providers - (06 Jan 2020)

BANKING

Reserve Bank of India has issued the Cyber Security Controls Guidelines for Third-party ATM Switch Application Service Providers. RBI Regulated Entities shall ensure that the contract agreement signed between them and the third party ATM Switch ASP shall necessarily mandate compliance with the cyber security controls on an ongoing basis and to provide access to RBI for on-site/off-site supervision.

Tags : RBI   ATM  

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