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Gujarat HC Extends Bail Of Naroda Patiya Massacre Case Convict On Health Grounds - (30 Dec 2015)

Gujarat High Court has granted a 90-day extension of temporary bail to Manoj Kukrani, one of the convicts of Naroda Patiya massacre case of 2002, undergoing treatment in a hospital.

Tags : GUJARAT HIGH COURT   MANOJ KUKRANI   NARODA PATIYA MASSACRE CASE  

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