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Kerala High Court Upholds Decision to Set Up Gas Crematorium - (03 Jan 2020)

CIVIL

Kerala High Court has upheld permission granted by the District Collector for setting up a gas crematorium proposed by Poothrikka panchayat. The Court further noted that a private party could not insist that the panchayat should not set up its own crematorium.

Tags : KERALA HIGH COURT   CREMATORIUM  

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