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Bombay High Court: Set Up Complaint Boxes in Every Civic School - (03 Jan 2020)

CIVIL

Bombay High Court has recommended to the Brihanmumbai Municipal Corporation to set up complaint boxes in each of its schools to tackle the problems pertaining to lack of drinking water and toilet facilities. The High Court said that students could be made to write the complaints.

Tags : BOMBAY HIGH COURT   COMPLAINT BOXES  

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