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Securities and Exchange Board of India Confirms Ban on BMA Wealth Creators Ltd - (03 Jan 2020)

CAPITAL MARKET

Securities and Exchange Board of India has issued an order confirming its ban against stock broker BMA Wealth Creators Ltd., its promoters and four other entities from accessing capital markets for alleged misappropriation of client securities worth Rs 93 crore.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   BMA WEALTH CREATORS LTD  

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