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Delhi Court Demands to See CCTV Footage of Daryaganj Protests - (02 Jan 2020)

CIVIL

Delhi Court has demanded to see CCTV footage of the Daryaganj protests before taking its final stance on the bail plea of the 15 accused. The Court said there was a probability of examining the exact roles of the accused in the protests and posted the matter for January 7.

Tags : DELHI COURT   DARYAGANJ  

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