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NCLT Dissolves Orchid Pharma Promoter Firm - (02 Jan 2020)

COMPANY

National Companies Law Tribunal has dissolved Orchid Healthcare Pvt. Ltd, promoter entity of Orchid Pharma, saying that here there are no assets and a corporate insolvency resolution process would only increase cash outflow without benefits.

Tags : NCLT   ORCHID PHARMA  

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