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RBI Extends Availability of Relaxed Terms for Securitisation Transactions by NBFCs to June 30, 2020 - (02 Jan 2020)

BANKING

Reserve Bank of India has extended the availability of relaxed terms for securitisation transactions or sale of assets by non-bank lenders to banks to June 30, 2020. The dispensation was earlier set to expire on 31st December, 2019. The rules for securitisation transactions were first relaxed on November 29, 2018.

Tags : RBI   SECURITISATION TRANSACTIONS  

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