MoRTH Amends MV Rules Mandating Adherence to AIS-155 to Enhance Vehicular Security- (Press Information Bureau) (23 Dec 2019)

MANU/PIBU/2147/2019

Motor Vehicles

The Union Ministry of Road Transport & Highways (MoRTH) has notified GSR935 (E) dated 18th December, 2019 regarding to Automotive Industry Standards (AIS)-155 in respect of Microdot identifiers if affixed on the motor vehicles and their parts, components, assemblies, sub-assemblies through amendment in Rule 92 of the Central Motor vehicles (Fourteenth Amendment) Rules 1989. Microdots will enhance the security of vehicles.

As per a new notification, " The Manufacturers who are affixing microdot identifiers in the motor vehicles and their parts, components, assemblies, sub-assemblies shall conform to Automotive Industry Standards (AIS)-155 as amended from time to time."

The Central Motor vehicles (Fourteenth Amendment) Rules, 2019 comes into force on the date of publication in the Official Gazette. The draft rules to amend the Central Motor Vehicles Rules, 1989 were published, vide notification of the Union Ministry of Road Transport and Highways in the Gazette of India, Extraordinary dated the 24th day of July,2019, inviting objections and suggestions from all persons likely to be affected thereby. The objections and suggestions received in respect of the said draft rules have been duly considered by the Central Government; before notifying the amendments.

Tags : MV RULES AMENDMENT VEHICULAR SECURITY