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Extension of time to receive comments on Consultation Paper on "Transparency in Publishing of Tariff Offers"- (Telecom Regulatory Authority of India) (26 Dec 2019)

MANU/TRAI/0143/2019

Media and Communication

The Telecom Regulatory Authority of India (TRAI) had issued a Consultation Paper on "Transparency in Publishing of Tariff Offers" on 27th November 2019. The last date for receiving written comments from the stakeholders was fixed as 26th December 2019 and thereafter counter comments by 9th January 2020. The stakeholders have sought extension of time for sending their comments on the Consultation Paper on "Transparency in Publishing of Tariff Offers". In view of this, it has been decided to extend the last date for submission of written comments up to 23rd January 2020 and counter comments by 6th February 2020. No further request for extension would be entertained.

Tags : EXTENSION   TIME   COMMENTS   CONSULTATION PAPER  

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