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Norms Eased for Isolated, Small Gas Fields - (29 Dec 2015)

Oil ministry has relaxed rules for selecting power, fertilizer,steel and city gas distribution companies in NorthEast region for allocation of natural gas from marginal fields of state-owned ONGC and Oil India Ltd, saying these firms will need more time to start transporting gas to their facilities.

Tags : OIL MINISTRY   NORMS  

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