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Indore Firm To Pay $100,000 For Using Pirated Software - (29 Dec 2015)

As per settlement reached, which was filed in Los Angeles Superior Court and approved by a judge, Pratibha Syntex Ltd., headquartered in Indore, has agreed to pay USD 100,000 or Rs.66 lakhs to settle the charges of using pirated software that gave it competitive advantages over American businesses.

Tags : PRATIBHA SYNTEX LTD.   PIRATED SOFTWARE  

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