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Supreme Court Approves Kerala’s Prohibition on Liquor Policy - (29 Dec 2015)

Supreme Court has approved Kerala's policy to go dry in 10 years. The government of Ommen Chandy introduced a policy last year to become alcohol-free within 10 years. Only 5-star hotels are to be granted bar licences.

Tags : SUPREME COURT   LIQUOR POLICY   5-STAR HOTELS  

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