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SEBI Bans Investment Advisors from Providing Free Trials - (28 Dec 2019)

CAPITAL MARKET

Securities and Exchange Board of India has announced measures to strengthen the conduct of investment advisors. SEBI restricts financial advisers to provide a free trial. Further SEBI said that investment advice can be given after completing risk profiling of the client and ensuring the suitability of the product.

Tags : SEBI   INVESTMENT  

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