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Gujarat High Court Upholds Death Sentence to Man for Raping, Killing 3-Yr-Old Surat Girl - (27 Dec 2019)

CRIMINAL

Gujarat High Court has upheld a lower court's order of death sentence to a man for raping and murdering a three-year-old girl in Surat in October last year. The Court dismissed an appeal filed by Anil Yadav against the death sentence awarded to him by a Special POCSO Court in Surat in July this year.

Tags : GUJARAT HIGH COURT   DEATH SENTENCE  

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