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Delhi Court Sends Shivinder Singh to Judicial Custody in Religare Finvest Ltd Case - (27 Dec 2019)

CRIMINAL

Delhi Court has sent Shivinder Singh, who was arrested for alleged misappropriation of funds at Religare Finvest Ltd to judicial custody till 8th January, 2020. The Court had on December 19, 2019 extended the Enforcement Directorate custody till December 26.

Tags : DELHI COURT   SHIVINDER SINGH  

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