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J&K High Court Issues Directions for Restoring and Preserving World-Famous Dal Lake - (27 Dec 2019)

ENVIRONMENT

Jammu and Kashmir High Court has directed that all authorities shall ensure that proper follow up reports with regard to all the action points noted by the Committee of Experts constituted by the High Court to restore and preserve the world-famous Dal Lake, are drawn up as pointed out in several orders placed before the Committee of Experts.

Tags : J&K HIGH COURT   DAL LAKE  

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