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SEBI Issues Format for Statement of Deviation - (26 Dec 2019)

CAPITAL MARKET

Securities and Exchange Board of India has issued a format for statement of deviation in funds raised to be submitted by the listed entities to stock exchanges on a quarterly basis. The format comes after SEBI noted that there is no uniformity in the formats of statement of deviation or variation in proceeds of public issue, rights issue, preferential issue submitted by the listed entities to the stock exchanges.

Tags : SEBI   DEVIATION  

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