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Punjab and Haryana High Court: NEET Must for Ayush Courses in Punjab, and Haryana - (26 Dec 2019)

EDUCATION

Punjab and Haryana High Court has made it clear that clearing National Eligibility and Entrance Test is mandatory for admission to courses for bachelor’s degrees in Ayurvedic medicine, homeopathic medicine and Unani medicine in both states of Punjab and Haryana.

Tags : PUNJAB AND HARYANA HIGH COURT   NEET  

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